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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(4)(h) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(h)[ The Uttar Pradesh State Employees Welfare Corporation.] [Inserted by Notification No. Bha. Sa.-20/XXIX-1-130-89, dated 21th July, 1990, published in U.P. Gazette, (Extraordinary), Part 4, section (Kha), dated 25th July, 1990.]