Allahabad High Court
U.P.S.R.T.C. vs Ajab Singh And Others on 3 February, 2020
Author: Shashi Kant Gupta
Bench: Shashi Kant Gupta, Vipin Chandra Dixit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- FIRST APPEAL FROM ORDER No. - 259 of 1986 Appellant :- U.P.S.R.T.C. Respondent :- Ajab Singh And Others Counsel for Appellant :- S.K.Sharma,S.R. Sharma,Samir Sharma Counsel for Respondent :- Rajiv Sharma,B. Malik,D.Kumar Hon'ble Shashi Kant Gupta,J.
Hon'ble Vipin Chandra Dixit,J.
Ref: Civil Misc. Restoration Application No.286924 of 2009 Case is called out in the revised list.
No-one is present on behalf of the applicant to press the restoration application.
The application is, accordingly, dismissed for want of prosecution.
Order Date :- 3.2.2020 S. Singh