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State of Odisha - Section

Section 16 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

16. Notice to start work.

- The applicant [hereinafter referred to also "as the owner"] under Regulation 7 shall give notice to the Authority of his intention to start work after receipt of permission under Regulation 11 in Form-IX, at least 15 days before of commencement of the construction.