Andhra Pradesh High Court - Amravati
Dandu Srinivasa Kumar Varma, vs Nadimpalli Vijaya Lakshmi, on 8 July, 2021
Author: D Ramesh
Bench: D Ramesh
[3208 ] IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI THURSDAY, THE EIGHTH DAY OF JULY, , TWO THOUSAND AND TWENTY ONE : PRESENT: THE HONOURABLE SRI JUSTICE D RAMESH CIVIL REVISION PETITION NO: 697 OF 2021 Between: Dandu Srinivasa Kumar Varma, S/o. Venkata Ramaraju, Aged 52 years, R/o. D.No. 27- 14-12/1, Near Padmalaya Theater, Bhimavaram, West Godavari District. ...Petitioner/ Petitioner/3™ Defendant AND 1. Nadimpalli Viaya Lakshmi, W/o. Anjaneyaraju, Aged 56 years, R/o. D.No. 26- 109D, Balusumudi, Upadhyanagar, Bhimavaram, West Godavari District. (Respondent/Plaintiff) 2. Dandu Venkata Ramaraju, S/o Rama Jogi Raju, C/o. Chakravathy, aged 45 years, R/o Sumashail Town Ship, House No. 72, Patancheru Mandal, Medak Distria. 3. Dandu Surya Udaya Kumari, W/o Venkata Rama Raju, C/o. Chakravathy, aged 43 years, R/o Sumashaila Town Ship, House No. 72, Patancheru Mandal, Medak District. 4. The Chief Commissioner, Income Tax, Hyderabad. 5. The Income Tax Officer, Income Tax Department, Bhimavaram, West Godavari District. §. Bangaru Lakshmi, W/o. Pullayya, aged 56 years, R/o. D.No. 42-4-40, Bangaruvari Veedhi, Palakole, Palakole Mandal, West Godavari District. 7. Kalidindi Ranga Raju, S/o. Suryanarayana Raju, aged 45 years, R/o. Vedangi, Poduru Mandat West Godavari District. 8. Devarapalli Arunodaya, W/o. Suranna, aged 42 years, R/o. D.No. 5-2-8, Pithapuram, Kotagummam, East Godavari District. 9. Alluri Sita Rama Raju, S/o. Sitarama Raju, Aged 45 years, R/o. Sakinetipalli, East Godavari District. 10. Nadimpalli Radha Krishna Veni, S/o. Raja Raju, Aged 42 years, R/o. 36th Ward, Bhimavaram-2, West Godavari District. 11. Sathusur Ranjith Kumar, S/o. Parthasaradhi Dharam Raj, Aged 44 years, R/o. Malkajigiri, P.V. Nagar-2, Venkateswara Apartments, Hyderabad. 12. Uddaraju Keswa Raju, S/o. Venkata Satyanarayana Raju, Aged 45 years, R/o. 36th Ward, Maharaja Apartments, Flat No. G-6, Bhimavaram, West Godavari District. 13. Kalidindi Venkata Subrahmanyeswara Raju, S/o. Neelakanteswara Raju, aged 56 years, R/o. Subbarao Peta, Tadepalligudem, West Godavari District. 14. Bhupathraju Subba Raju, S/o. Satyanarayana Raju, Aged 54 years, R/o. D.No. 7- 120, Venkataraju Nagar, Chinaamiram, Bhimavaram Mandal, West Godavari District. 15. Kotha Ven.kata Satyavathi, S/o. Narayana Murthy, Aged 45 years, R/o. 9th Ward, Bhimavpram, West Godavari District. 16. Bangaru Venkata Vasavi Durga, S/o. Chinaramalingayya, Aged 42 years. R/o. Bangaruvari Veedhi, D.No. 42-4-40, Palakole, Palakole Mandal, West Godavari District. 17.Raparthi Subba Rao, S/o. Krishna Rao, Aged 49 years, R/o. 7-9-5, Kodavalli Road, Bhimavaram, Bhimavaram Mandal, West Godavari District. 18. Pachamatla Lakshmi Kumari, W/o. Eeswara Raju, Aged 48 years, R/o. Housing Board, Bhimavaram-1,West Godavari District. . Respondents/ Respondents/Defendant No.1, 2, 4 to 18 Petition under Article 227 of the Constitution of India, aggrieved by the Judgment of the Ill Additional District Judge, Bhimavaram in |.A.No. 464 of 2020 in O.S.No.21 of 2014 dated 22-3-2021, the above named petitioner begs to present this memorandum of Civil Revision Petition IA NO: 1 OF 2024 Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to stay all further proceedings in O.S.No.21/2014 on the file of IH Additional District Judge, Bhimavaram, pending disposal of CRP 697 of 2021, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and upon hearing the arguments of Sri V V Satish, Advocate for the Petitioner, the Court made the follawing. ~ ORDER
"Petitioner is permitted to take out personal notice on respondents through RPAD and file proof of service into Registry.
There shall be stay of all further proceedings in 0.S.No0.21/2014 on the file of Ill Additional District Judge, Bhimavaram for a period of three(03) weeks.
Post after three(03) weeks." ' a SD/- E.KAMESHWAR RAO . DEPUTY REGISTRAR TRUE COPY! be SECTION OFFICER To,
1. The il Additional District Judge, Bhimavaram.
2. Nadimpalli Vijaya Lakshmi, W/o. Anjaneyaraju, Aged 56 years, R/o. D.No. 26- 109D, Balusumudi, Upadhyanagar, Bhimavaram, West Godavari District. (Respondent/Plaintiff) | 3, Dandu Venkata Ramaraju, S/o Rama Jog! Raju, C/o. Chakravathy, aged 45 years, R/o Sumashail Town Ship, House No. 72, Patancheru Mandal, Medak Distria.
4. Dandu Surya Udaya Kumari, W/o Venkata Rama Raju, C/o. Chakravathy, aged 43 years, R/o Sumashaila Town Ship, House No. 72, Patancheru Mandal, Medak District.
5. The Chief Commissioner, Income Tax, Hyderabad.
6. The Income Tax Officer, Income Tax Department, Bhimavaram, West Godavari District.
7. Bangaru Lakshmi, W/o. Pullayya, aged 56 years, R/o. D.No, 42-4-40, Bangaruvari Veedhi, Palakole, Palakole Mandal, West Godavari District.
8. Kalidindi Ranga Raju, S/o. Suryanarayana Raju, aged 45 years, R/o. Vedangi, Poduru Mandat West Godavari District.
9. Devarapailli Arunodaya, W/o. Suranna, aged 42 years, R/o. D.Na. 5-2-8, Pithapuram, Kotagummam, East Godavari District.
10. Alluri Sita Rama Raju, S/o. Sitarama Raju, Aged 45 years, R/o. Sakinetipalli, East Godavari District.
11. Nadimpalli Radha Krishna Veni, S/o. Raja Raju, Aged 42 years, R/o. 36th Ward, Bhimavaram-2, West Godavari District.
12. Sathusur Ranjith Kumar, S/o. Parthasaradhi Dharam Raj, Aged 44 years, R/o. Malkajigiri, P.V. Nagar-2, Venkateswara Apartments, Hyderabad.
5P
13. Uddaraju Keswa Raju, S/o. Venkata Satyanarayana Raju, Aged 45 years, R/o. 36th Ward, Maharaja Apartments, Flat No. G-6, Bhimavaram, West Godavari District.
14. Kalidindi Venkata Subrahmanyeswara Raju, S/o. Neelakanteswara Raju, aged 56 years, R/o. Subbarao Peta, Tadepalligudem, West Godavari District.
15. Bhupathraju Subba Raju, S/o. Satyanarayana Raju, Aged 54 years, R/o. D.No. 7- 120, Venkataraju Nagar, Chinaamiram, Bhimavaram Mandal, West Godavari District. |
16. Kotha Ven.kata Satyavathi, S/o. Narayana Murthy, Aged 45 years, R/o. 9th Ward, Bhimavpram, West Godavari District.
17. Bangaru Venkata Vasavi Durga, S/o. Chinaramalingayya, Aged 42 years. R/o. Bangaruvari Veedhi, D.No. 42-4-40, Palakole, Palakole Mandal, West Godavari District.
18.Raparthi Subba Rao, S/o. Krishna Rao, Aged 49 years, R/o. 7-9-5, Kodavalli Road, Bhimavaram, Bhimavaram Mandal, West Godavari District.
19. Pachamatla Lakshmi Kumari, W/o. Eeswara Raju, Aged 48 years, R/o. Housing Board, Bhimavaram-1,West Godavari District. (2 to 19 by RPAD)
20. One CC to Sri V V Satish, Advocate fOPUC]
21.One spare copy "HIGH COURT DRJ DATED: 08/07/2021 POST AFTER THREE(03) WEEKS.
ORDER CRP.No.697 of 2021 INTERIM STAY