Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Puducherry - Subsection Section 1(4) in Puducherry Buildings (Lease and Rent Control) Act, 1969 (4)[ Omitted] [Omitted by Act No. 8 of 1980 and the Act came into force w.e.f 30.07.1980 vide E.G. No.95 dated 30.07.1980.]
