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State of West Bengal - Section

Section 1 in The West Bengal Agricultural Credit Operations Act, 1973.

1. Short title, extent and commencement. -

(1)This Act may be called the West Bengal Agricultural Credit Operations Act, 1973.
(2)It extends to the whole of West Bengal.
(3)This section shall come into force at once and the remaining sections shall come into force on such date or dates and in such area or areas as the State Government may, by notification in the Official Gazette, appoint.