Section 8(a) in Regulations for Recognition of Higher Secondary Schools and Junior Colleges
(a)After a H.S. School/Junior College has been given temporary recognition, the Council shall reserve the right to satisfy itself through inspection or otherwise on the performance of the H.S. School/Junior College in subsequent three consecutive years in respect of the following :(i)Maintenance of adequate reserve and working funds ;(ii)Maintenance of adequate and requisite number of staff as prescribed, and regularity in making payment of their salaries ;(iii)Adequate enrolment classwise and disciplinewise ;(iv)Regularity in holding of general and tutorial classes, Home Work, Tests, Examination and maintenance of record thereof.(v)Holding of co-curricular activities ;(vi)Maintenance of proper Library, Teaching aids, Laboratory, Science teaching equipment etc.(vii)Annual promotion results ;(viii)Performance of pupils in the H.S. Examination.
