Delhi High Court - Orders
Parents Association Of Kerala Medical ... vs National Medical Commission on 16 March, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~39 & 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4247/2022
PARENTS ASSOCIATION OF KERALA MEDICAL STUDENTS
IN EMILIO AGUINALDO COLLEGE, MANILA, PHILIPPINES
(PAKMS-EAC-MP) THROUGH: ITS VICE-PRESIDENT, SHIJU K.
..... Petitioner
Through: Mr.Viraj Kadam, Adv.
versus
NATIONAL MEDICAL COMMISSION
..... Respondent
Through: Mr.Vineet Dhanda, Standing Counsel
with Ms.Sanam Siddique, Advs. for
UOI.
Mr.T. Singhdev, Mr.Abhijit
Chakravarty & Mr.Bhanu Gulati,
Advs. for NMC.
+ W.P.(C) 4253/2022
BOGGAVARAPU HARSHAVARDHAN
..... Petitioners
Through: Mr.Viraj Kadam, Adv.
versus
NATIONAL MEDICAL COMMISSION & ANR.
..... Respondents
Through: Ms.Monika Arora, Adv. for UOI.
Mr.T. Singhdev, Mr.Abhijit
Chakravarty & Mr.Bhanu Gulati,
Advs. for NMC.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 16.03.2022 CM APPL. 12646/2022 & 12774/2022 (Exemptions) in W.P.(C) 4247/2022 CM APPL. 12657/2022 & 12658/2022 (Exemptions) in W.P.(C) 4253/2022 Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:16.03.2022 19:41:20 Allowed, subject to all just exceptions. W.P.(C) 4247/2022 & CM APPL. 12644/2022 W.P.(C) 4253/2022 & CM APPL. 12656/2022 Issue notice. Notice is accepted by Mr. T. Singhdev, Advocate on behalf of the National Medical Commission and Mr. Vineet Dhanda and Ms. Monika Arora, Advocates on behalf of the Union of India.
Counter affidavit be filed within a period of three weeks. Rejoinder affidavit, if any, be filed before the next date of hearing.
List on 21st April, 2022.
The petitioner should place on record the documents to show the enlistment of the foreign institutions concerned in the Schedule to the Indian Medical Council Act, 1956 alongwith the rejoinder.
ACTING CHIEF JUSTICE NAVIN CHAWLA, J MARCH 16, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:16.03.2022 19:41:20