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Delhi High Court - Orders

Parents Association Of Kerala Medical ... vs National Medical Commission on 16 March, 2022

Author: Navin Chawla

Bench: Navin Chawla

                    $~39 & 40
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    W.P.(C) 4247/2022
                         PARENTS ASSOCIATION OF KERALA MEDICAL STUDENTS
                         IN EMILIO AGUINALDO COLLEGE, MANILA, PHILIPPINES
                         (PAKMS-EAC-MP) THROUGH: ITS VICE-PRESIDENT, SHIJU K.
                                                                          ..... Petitioner
                                         Through: Mr.Viraj Kadam, Adv.
                                         versus
                         NATIONAL MEDICAL COMMISSION
                                                                       ..... Respondent
                                         Through: Mr.Vineet Dhanda, Standing Counsel
                                                  with Ms.Sanam Siddique, Advs. for
                                                  UOI.
                                                  Mr.T.      Singhdev,        Mr.Abhijit
                                                  Chakravarty & Mr.Bhanu Gulati,
                                                  Advs. for NMC.

                    +        W.P.(C) 4253/2022
                             BOGGAVARAPU HARSHAVARDHAN
                                                                              ..... Petitioners
                                          Through: Mr.Viraj Kadam, Adv.
                                          versus
                             NATIONAL MEDICAL COMMISSION & ANR.
                                                                          ..... Respondents
                                          Through: Ms.Monika Arora, Adv. for UOI.
                                                     Mr.T.      Singhdev,        Mr.Abhijit
                                                     Chakravarty & Mr.Bhanu Gulati,
                                                     Advs. for NMC.
                             CORAM:
                             HON'BLE THE ACTING CHIEF JUSTICE
                             HON'BLE MR. JUSTICE NAVIN CHAWLA
                                          ORDER

% 16.03.2022 CM APPL. 12646/2022 & 12774/2022 (Exemptions) in W.P.(C) 4247/2022 CM APPL. 12657/2022 & 12658/2022 (Exemptions) in W.P.(C) 4253/2022 Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:16.03.2022 19:41:20 Allowed, subject to all just exceptions. W.P.(C) 4247/2022 & CM APPL. 12644/2022 W.P.(C) 4253/2022 & CM APPL. 12656/2022 Issue notice. Notice is accepted by Mr. T. Singhdev, Advocate on behalf of the National Medical Commission and Mr. Vineet Dhanda and Ms. Monika Arora, Advocates on behalf of the Union of India.

Counter affidavit be filed within a period of three weeks. Rejoinder affidavit, if any, be filed before the next date of hearing.

List on 21st April, 2022.

The petitioner should place on record the documents to show the enlistment of the foreign institutions concerned in the Schedule to the Indian Medical Council Act, 1956 alongwith the rejoinder.

ACTING CHIEF JUSTICE NAVIN CHAWLA, J MARCH 16, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:16.03.2022 19:41:20