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Delhi High Court - Orders

Vedanta Limited vs Union Of India & Ors on 12 May, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~97
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14738/2025 and CM APPL. 60479/2025, CM APPL.
                                    60480/2025, CM APPL. 77491/2025, CM APPL. 18128/2026

                                    VEDANTA LIMITED                                                                        .....Petitioner
                                                                  Through:            Mr. Jayant K Mehta, Sr. Advocate
                                                                                      with Ms. Anuradha Dutt, Mr. Anish
                                                                                      Kapur, Ms. Nikhita K Suri, Ms.
                                                                                      Suman       Yadav, Mr. Gurudas
                                                                                      Khurana, Mr. Raghav Dutt, Mr.
                                                                                      Pallav Arora, Advocates.
                                                        Versus

                                    UNION OF INDIA & ORS.                                                              .....Respondents
                                                                  Through:            Mr. Ashish k Dixit CGSC with Mr.
                                                                                      Umar Hashmi, Ms. Iqra Shiesh, Ms.
                                                                                      Urmila Sharma, Ms. Venni Kakkar
                                                                                      Advocates for R-1.
                                                                                      Mr. R Venkatramani, AGI with Mr.
                                                                                      Nakul Sachdeva, Mr. Shreyansh
                                                                                      Rathi, Mr. Sagar Arora, Ms.
                                                                                      Shrinkhla Tiwari, Mr. Abhinandan
                                                                                      Sharma, Mr. Kartikay Aggarwal &
                                                                                      Ms. Yamika Khanna, Advs. for R-2.
                                                                                      Mr. Ajoy Roy, Ms. Avlokita Rajvi,
                                                                                      Mr. Lakshya Khanna, Mr. Bakhshind
                                                                                      Singh, Advocates for R-3.
                                                                                      Mr. Chetan Sharma, ASG Mr.
                                                                                      Abhishek    Gupta,     Mr.  Kumar
                                                                                      Kartikeya, Mr. Amit Gupta, Mr. R V
                                                                                      Prabhat, Mr. Shubham Sharma, Mr.
                                                                                      Yash Wardhan Sharma, Mr. Naman,
                                                                                      Mr Dhananjay Singh, Mr. Chanakya
                                                                                      Kene, Advocates for R-4/ ONGC.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/05/2026 at 21:35:33
                           CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 12.05.2026

1. The rejoinder submissions have been completed by Mr. Jayant Mehta, learned senior counsel appearing for the petitioner.

2. The Court has posted certain questions to both the parties.

3. List for further consideration on 18.05.20226.

PURUSHAINDRA KUMAR KAURAV, J MAY 12, 2026/P This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/05/2026 at 21:35:33