Delhi High Court - Orders
Vedanta Limited vs Union Of India & Ors on 12 May, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~97
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14738/2025 and CM APPL. 60479/2025, CM APPL.
60480/2025, CM APPL. 77491/2025, CM APPL. 18128/2026
VEDANTA LIMITED .....Petitioner
Through: Mr. Jayant K Mehta, Sr. Advocate
with Ms. Anuradha Dutt, Mr. Anish
Kapur, Ms. Nikhita K Suri, Ms.
Suman Yadav, Mr. Gurudas
Khurana, Mr. Raghav Dutt, Mr.
Pallav Arora, Advocates.
Versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ashish k Dixit CGSC with Mr.
Umar Hashmi, Ms. Iqra Shiesh, Ms.
Urmila Sharma, Ms. Venni Kakkar
Advocates for R-1.
Mr. R Venkatramani, AGI with Mr.
Nakul Sachdeva, Mr. Shreyansh
Rathi, Mr. Sagar Arora, Ms.
Shrinkhla Tiwari, Mr. Abhinandan
Sharma, Mr. Kartikay Aggarwal &
Ms. Yamika Khanna, Advs. for R-2.
Mr. Ajoy Roy, Ms. Avlokita Rajvi,
Mr. Lakshya Khanna, Mr. Bakhshind
Singh, Advocates for R-3.
Mr. Chetan Sharma, ASG Mr.
Abhishek Gupta, Mr. Kumar
Kartikeya, Mr. Amit Gupta, Mr. R V
Prabhat, Mr. Shubham Sharma, Mr.
Yash Wardhan Sharma, Mr. Naman,
Mr Dhananjay Singh, Mr. Chanakya
Kene, Advocates for R-4/ ONGC.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/05/2026 at 21:35:33
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 12.05.2026
1. The rejoinder submissions have been completed by Mr. Jayant Mehta, learned senior counsel appearing for the petitioner.
2. The Court has posted certain questions to both the parties.
3. List for further consideration on 18.05.20226.
PURUSHAINDRA KUMAR KAURAV, J MAY 12, 2026/P This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/05/2026 at 21:35:33