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Supreme Court - Daily Orders

Chunno vs Dilip Kumar Singhal on 17 May, 2018

Bench: Rohinton Fali Nariman, Abhay Manohar Sapre

     ITEM NO.10                            COURT NO.11                     SECTION XI

                                S U P R E M E C O U R T O F           I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).     11863/2018

     (Arising out of impugned final judgment and order dated 30-03-2018
     in WA No. 3857/2017 passed by the High Court Of Judicature At
     Allahabad)

     CHUNNO                                                                Petitioner(s)

                                                   VERSUS

     DILIP KUMAR SINGHAL                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.67525/2018-EXEMPTION FROM FILING
     O.T.)

     Date : 17-05-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)              Mr. Dushyant Parashar, AOR
                                    Mr. Manvendra Tripathi, Adv.

     For Respondent(s)              Mr.   Jitender Mohan Sharma, Sr. Adv.
                                    Mr.   H.C.Kharbanda, Adv.
                                    Mr.   T.N.Saxena, Adv.
                                    Mr.   Vipin Kumar Saxena, Adv.
                                    Mr.   Yash Pal Dhingra, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard.

The special leave petition is dismissed. However, the petitioner is granted six months' time to vacate the premises subject to filing of a usual undertaking within four weeks from today.

Signature Not Verified

Pending applications, if any, shall stand disposed of.

Digitally signed by
ASHA SUNDRIYAL
Date: 2018.05.17
17:47:47 IST
Reason:



     (SHASHI SAREEN)                                                    (SAROJ KUMARI GAUR)
       AR CUM PS                                                          BRANCH OFFICER