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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(q) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(q)The procedure and the manner to be followed for maintain and circulating the date of arrivals and rates of Horticultural produce standard wise brought into the market area for sale under clause (iv) of sub-section (3) of section 36.