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[Cites 0, Cited by 20] [Entire Act]

Union of India - Section

Section 13 in All-India Institute of Medical Sciences Act, 1956

13. Objects of the Institute.

- The objects of the Institute shall be-
(a)to develop patterns of teaching in undergraduate and postgraduate medical education in all its branches so as to demonstrate a high standard of medical education to all medical colleges and other allied institutions in India;
(b)to bring together in one place educational facilities of the highest order for the training of personnel in all important branches of health activity; and
(c)to attain self-sufficiency in postgraduate medical education.