Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Haryana - Subsection

Section 84(1)(a) in Haryana Municipal Corporation Election Rules, 1994

(a)in fact the petitioner or such other candidate received a majority of the valid votes; or