- The Chief Inspector shall work under the administrative control of the [Secretary] [Substituted by Notification No. F. 1(38) L & E/76, dated 25.4.1977-Rajasthan Gazette, Part IV-C(I), dated 28.4.1977, page 88, vide G.S.R. 23.] and shall submit to him-(a)an annual report on the administration of the Act;(b)such other report and returns as may be called for.
