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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1) in The Orissa Clinical Establishments (Control and Regulation) Rules, 1994

(1)Every personal establishment to be registered under the Act shall maintain all records, in respect of inpatients and establishments in the manner provided under "Schedule B" and "Schedule C" respectively.