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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(8) in The Rajasthan Land Revenue (Partition) Rules, 1957

(8)The cost of the survey shall be calculated at Rs. 25/- per one hundred acres of total area and for the survey of the village-site at the rate of Rs. 8/- per acre or per one hundred houses, whichever is greater.