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Chattisgarh High Court

Suraj Kumar Mahant vs State Of Chhattisgarh 15 ... on 27 June, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                              Order Sheet
                                          MCRC NO. 3773/2018
                                Suraj Kumar Mahant -v- State of Chhattisgarh




27-6-2018

Mr. Abhishek Saraf, Adv. for the applicant.

Ms. K. Tripti Rao, PL for the State. As prayed by counsel for the applicant, list this matter along with MCRC No. 9294/2018.

Sd/-

(Sharad Kumar Gupta) Judge Pathak