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[Cites 0, Cited by 2] [Entire Act]

State of West Bengal - Section

Section 15 in The Jadavpur University Act, 1981

15. Authorities.

- The following shall be the authorities of the University:-
(1)the Court;
(2)the Executive Council;
(3)the Faculty Councils for post-graduate and undergraduate studies;
(4)the Boards of Studies;
(5)the Finance Committee;
(6)such other authorities as may be established under the Statutes.