Allahabad High Court
Smt. Jaya Kaur (Minor B.C.) vs State Of U.P. & Another on 6 January, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 8 Case :- BAIL No. - 287 of 2008 Petitioner :- Smt. Jaya Kaur (Minor B.C.) Respondent :- State Of U.P. & Another Petitioner Counsel :- Ravi Dingar,Sachchida Nand Respondent Counsel :- Gvot. AdVocate,Vijay Kumar Shukla Hon'ble Ashwani Kumar Singh,J.
The case is called out. None appeared on behalf of the applicant to press this application. It is accordingly dismissed for non-prosecution. Order Date :- 6.1.2010 kVg/-