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Allahabad High Court

Smt. Jaya Kaur (Minor B.C.) vs State Of U.P. & Another on 6 January, 2010

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

Court No. - 8
Case :- BAIL No. - 287 of 2008

Petitioner :- Smt. Jaya Kaur (Minor B.C.)

Respondent :- State Of U.P. & Another

Petitioner Counsel :- Ravi Dingar,Sachchida Nand
Respondent Counsel :- Gvot. AdVocate,Vijay Kumar Shukla

Hon'ble Ashwani Kumar Singh,J.

The case is called out. None appeared on behalf of the applicant to press this application. It is accordingly dismissed for non-prosecution. Order Date :- 6.1.2010 kVg/-