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[Cites 0, Cited by 0] [Section 897(3)] [Section 897] [Entire Act]

Bengal Presidency - Subsection

Section 897(3)(vi) in Police Regulations, Bengal , 1943

(vi)He shall visit armed guards at headquarters at least once a week by day and once (i week by night at irregular hours and go the round of the town patrols at night, when ordered to do so.