Supreme Court - Daily Orders
Commissioner Of Income Tax I vs Indian Petrochemicals Corporation Ltd on 15 May, 2023
Bench: Hima Kohli, Bela M. Trivedi
SLP(C) No. 19576/2017 etc.
ITEM NO.35 COURT NO.17 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 19576/2017
(Arising out of impugned final judgment and order dated 19-07-2016
in TA No. 1780/2008 passed by the High Court Of Gujarat At
Ahmedabad)
COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
INDIAN PETROCHEMICALS CORPORATION LTD Respondent(s)
WITH
SLP(C) No. 31179/2018 (XV)
SLP(C) No. 1118/2019 (XV)
SLP(C) No. 28941/2017 (III)
(IA No.72772/2017-CONDONATION OF DELAY IN FILING and IA No.
72773/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 529/2019 (XV)
SLP(C) No. 17580/2022 (XV)
SLP(C) No. 18703/2022 (XV)
SLP(C) No. 19964/2022 (XV)
SLP(C) No. 20474/2022 (XV)
Diary No(s). 32432/2022 (XV)
(IA No.174783/2022-CONDONATION OF DELAY IN FILING)
Date : 15-05-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s)
Signature Not Verified
Digitally signed by
SWETA BALODI
Date: 2023.05.17
Mr. Balbir Singh, A.S.G. (N/P)
19:08:25 IST
Reason: Mr. Raj Bahadur Yadav, AOR
Mr. Rupesh Kumar, Adv.
Mrs. Saudamini Sharma, Adv.
Ms. Snidha Mehra, Adv.
Mr. Manish, Adv.
SLP(C) No. 19576/2017 etc.
Mrs. Anamika Agarwal, Adv.
Mr. Naman Tondon, Adv.
Mr. Digvijay Dam, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Prashant Singh, Adv.
Mr. Mohd Akhil, Adv.
For Respondent(s)
Mr. S. Ganesh, Sr. Adv.
Mr. K.R. Sasiprabhu, AOR
Mr. Amit Mathur, Adv.
Mr. Vishnu Sharma A S, Adv.
Mr. Prakhar Agarwal, Adv.
Ms. Archana Pathak Dave, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. An adjournment letter has been circulated on behalf of learned counsel for the respondent(s) in SLP(C) Nos. 31179/2018, 1118/2019, 28941/2017, 529/2019, 17580/2022, 18703/2022, 19964/2022, 20474/2022 and SLP(C) Diary no. 32432/2022.
2. Learned counsel for the respondent(s) appearing on caveat in SLP(C) no. 19576/2017 and 28941/2017, has objected to the request for adjournment.
3. List in due course.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS COURT MASTER (NSH)