23. The Faculty Councils for Post-graduate and Undergraduate Studies.
(1)There shall be as many Faculty Councils for Post-graduate and Undergraduate Studies as there are courses of studies or faculties in the University as per the decision of the Governing Board.(2)Each Faculty Council for Post-graduate and Undergraduate Studies shall consist of the following members :-(i)the Vice-Chancellor-Chairman;(ii)the Dean of the Faculty Council concerned;(iii)the Head or Heads of the Department or Departments concerned, if any;(iv)the Professors and the Associate Professors of the Department concerned, if any;(v)the Librarian of the University and if the post of Librarian is vacant then the person acting as Librarian of the University;(vi)five Teachers of the University, other than Professors and Associate Professors, to be nominated by Chancellor.(3)One-third of the total number of members of a Faculty Council for Postgraduate and Undergraduate studies shall be a quorum for a meeting of the Faculty Council.
