Calcutta High Court (Appellete Side)
M/S. Bma Wealth Creators Limited & Ors vs State Of West Bengal & Anr on 7 July, 2022
Author: Sugato Majumdar
Bench: Sugato Majumdar
AD 30 07.07.2022
Ct. 40 (S. Banerjee) CRR 3578 of 2012 M/s. BMA Wealth Creators Limited & Ors.
Vs. State of West Bengal & Anr.
Mr. Imtiaz Ahmed, APP Mr. Ghazala Firdaus Sk. Saidullah ... for the State An accommodation has been sought for on behalf of the learned advocate for the State.
Let the matter appear in the list after one week.
(Sugato Majumdar, J.)