Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 151] [Entire Act] State of Uttar Pradesh - Subsection Section 151(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)Every warrant issued under this section shall be signed by the Adhyaksha or by an officer to whom the Zila Panchayat has delegated this power by regulation.
