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[Cites 0, Cited by 0] [Section 135A(1)] [Section 135A] [Entire Act]

Union of India - Subsection

Section 135A(1)(e) in The Representation of the People Act, 1951

(e)doing by any person in the service of Government, of all or any of the aforesaid activities or aiding or conniving at, any such activity in the furtherance of the prospects of the election of a candidate. 7(2) An offence punishable under sub-section (1) shall be cognizable.