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[Cites 0, Cited by 0] [Section 581] [Entire Act]

State of Punjab - Subsection

Section 581(2) in Punjab Jail Manual, 1996

(2)Special remission may also be given to any prisoner released under the Good Conduct Prisoners' Probational Release Act, 1926, for special services as :
(i)Special excellence in, or greatly increased out-turn of good quality;
(ii)Assisting employer in case of out-break of fire or protecting his life or property from theft and other meritorious services.