Bombay High Court
Naraindas Parmanand Trust Buildings ... vs Naraindas Parmanand Sanatorium Trust ... on 12 April, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 2557 OF 2023
In
SUITS 68 OF 2016
Naraindas Parmanand Trust Buildings Residents....PETITIONER
Welfare Society
V/S
Naraindas Parmanand Sanatorium Trust And ....RESPONDENT
Ors.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 12th April, 2023
P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 08/06/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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