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State of Kerala - Section

Section 16 in The Kerala Shops and Commercial Establishments Act, 1960

16. Power to exempt establishments.

- Where the Government are satisfied that the leave rules applicable to employees in an establishment provide benefits which in its opinion are not less favourable than those for which this Chapter makes provision, it may, by written order, exempt the establishment from all or any of the provisions of this Chapter, subject to such conditions as may be specified in the order