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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(5) in The Orissa Medical Registration Rules, 1965

(5)The accepted identification envelopes shall be opened in the presence of the candidates or their representatives if any appearing under Sub-rule (2), and the voting papers separated from the covers which will be kept aside from view.