Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(1) in The Maharashtra Protection of Interest of Depositors (In Financial Establishments) Act, 1999 (1)The Maharashtra Protection of Interest of Depositors (in Financial Establishment) (Continuance) Ordinance, 1999 is hereby repealed.
