Delhi High Court - Orders
Garima Khera vs Anmol Khera on 28 September, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~73
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ TR.P.(C.) 87/2022, CM APPL. 43122/2022
GARIMA KHERA ..... Petitioner
Through: None.
versus
ANMOL KHERA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 28.09.2022 None has appeared for both the parties. List on 22.11.2022.
DINESH KUMAR SHARMA, J SEPTEMBER 28, 2022 rb Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:01.10.2022 17:28:51