Calcutta High Court
Commissioner Of Central Excise vs M/S. Serampore Helting Works Pvt. Ltd on 22 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
CEXA No. 46 of 2009
GA No. 2053 of 2009
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Central Excise)
ORIGINAL SIDE
COMMISSIONER OF CENTRAL EXCISE, KOL-IV, COMMISSIONERATE
Versus
M/S. SERAMPORE HELTING WORKS PVT. LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 22nd April, 2014.
For Appellant : Mr. Subir Kr. Saha, Advocate
For Respondents:
The Court : Learned counsel appearing on behalf of the appellant has prayed for time to check the status of the case. As prayed for, list the matter after a week.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN.
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