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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(6)(r) in The Customs House Agents Licensing Regulations, 2004

(r)on-line filing of electronic shipping bills or bills of entry and Indian Customs and Central Excise Electronic Commerce/Electronic Data interchange Gateway (Icegate) and Indian Customs Electronic Data Interchange Systems (ICES).