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Union of India - Section

Section 1 in International Financial Services Centres Authority (Manner of Payment and Receipt of Premium) Regulations, 2022

1. Short title, commencement and applicability: -

(1)These regulations may be called the International Financial Services Centres Authority (Manner of Payment and Receipt of Premium) Regulations, 2022.
(2)They shall come into force from the date of their publication in the official Gazette.
(3)These regulations shall be applicable to all Os.