Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(1) in The Punjab Development of Damaged Areas (Validation) Act, 1963 (1)The Punjab Development of Damaged Areas (Validation Ordinance, 1963 (Punjab Ordinance No. 5 of 1963), is hereby repealed.
