Punjab-Haryana High Court
Roshan Lal vs Jagdish And Others on 17 May, 2011
Author: Jora Singh
Bench: Jora Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRR No. 2617 of 2010
Date of decision: 17.5.2011
Roshan Lal
........ Petitioner
Versus
Jagdish and others
........ Respondents
CORAM: HON'BLE MR.JUSTICE JORA SINGH
Present: Mr. Tapan Yadav, Advocate, for the petitioner.
JORA SINGH, J.
For orders see, CRR No. 2500 of 2010, "Roshan Lal Versus Sunda Ram and others".
May 17, 2011 ( JORA SINGH ) rishu JUDGE