Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Rajasthan - Subsection Section 35(a) in Rajasthan Monuments, Archaeological Sites and Antiquities Act, 1961 (a)an offence under sub-section (1) of Section 17 shall be deemed to be a cognizable offence within the meaning of that Code, and
