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State of Sikkim - Section

Section 71 in The Sikkim Prisons Act, 2007

71. Extramural custody, control and employment of prisoners.

A prisoner when being taken to or from any prison in which he may be lawfully confined or whenever he is working outside or otherwise beyond the limits of any prison in or under the lawful custody or control of a prison officer belonging to such prison, shall be deemed to be in prison.