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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(k) in Alagappa University Act, 1985

(k)"teachers" mean such Lecturers, Readers, Assistant Professors, Professors, persons giving instruction in physical education and other persons giving instruction in University colleges or in laboratories in University colleges or in hostels, and Librarians as may be declared by the statutes to be teachers;