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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(8)(d) in Statutes of the Jodhpur National University, Jodhpur, 2010

(d)The Registrar shall hold the custody of the Common Seal and the records of the University, subject to the directions of the Board of Management and the Chairperson; and