Patna High Court - Orders
Deputy Commissioner Of Income Tax ... vs Santosh Kumar Jha on 14 September, 2023
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.515 of 2015
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Deputy Commissioner Of Income Tax Central Circle 2
... ... Appellant/s
Versus
Santosh Kumar Jha
... ... Respondent/s
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Appearance :
For the Appellant/s : Mrs.Archana Sinha @ Archana Shahi, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 14-09-2023Issue notice to the sole respondent, under both processes, i.e., ordinary as well as registered post with A.D., for which necessary requisites must be filed within a period of two weeks from day.
Post after service of notice.
(K. Vinod Chandran, CJ) ( Partha Sarthy, J) Anushka/-
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