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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Kerala - Subsection

Section 37(c) in Kannur University Act, 1996

(c)the procedure for election of members of Senate, [*****] [Omitted 'syndicate' by Act No. 14 of 2001.] Academic Council and other authorities of the University and such other matters relating to these bodies, as may be necessary or desirable to provide;