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Bombay High Court

Pr. Commissioner Of Income Tax ... vs Videocon D2H Limited (Earlier Known As ... on 8 April, 2021

Author: Abhay Ahuja

Bench: Sunil P.Deshmukh, Abhay Ahuja

                                                                     7,8,9itxa28group.doc

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                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                       INCOME TAX APPEAL NO. 28 OF 2019
                                    WITH
                     INCOME TAX APPEAL NO.2371 OF 2019
                                    WITH
                      INCOME TAX APPEAL NO.2410 OF 2019


Pr.Commissioner of Income Tax-16                                 ...Appellant
vs.
Videocon D2H Ltd.                                                ...Respondent

Mr.Sham Walve h/f Suresh Kumar for the Appellant
Mr.Atul Jasani for the respondent
                                    CORAM : SUNIL P.DESHMUKH AND
                                             ABHAY AHUJA, JJ.

(THROUGH VIDEO CONFERENCING) DATE : APRIL 8, 2021. P. C. :

. Stand over to 22nd April 2021 [ ABHAY AHUJA, J.] [ SUNIL P.DESHMUKH, J.] 1/1 ::: Uploaded on - 08/04/2021 ::: Downloaded on - 05/09/2021 22:31:14 :::