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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(6)(c) in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012

(c)oversee the management of Rehabilitation Homes and also suggest alternative ways and means for rehabilitation of beggars or indigents;