Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 6 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022 & CM APPL. 47958/2022 (Interim Stay)
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS
RASHI PERIPHERALS LTD.) .....Petitioner
Through: Mr. Vineet Bhatia, Ms.
Aamnaya Jagannath Mishra,
Mr. Keshav Garg and Mr. Bipin
Punia, Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Himanshu Pathak, SPC
along with Mr. Amit Singh,
Adv.
Mr. Rajeev Aggarwal, ASC
along with Mr. Shubham Goel
and Mr. Mayank Kamra, Advs.
for R-2 & R-3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 06.11.2024 Mr. Bhatia, learned counsel appearing for the writ petitioner, prays for accommodation on account of personal difficulty.
Consequently, list again on 31.01.2025.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
NOVEMBER 06, 2024/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 03:20:26