Rajasthan High Court - Jodhpur
Sanchi Gakhar vs The Neet Ug Medical And Dental ... on 16 August, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12134/2019 Sanchi Gakhar D/o Shri Anil Gakhar, Aged About 19 Years, B/c Arora, R/o Ward No. 18, Near Fort, Anoopgarh, District Sri Ganganagar.
----Petitioner Versus
1. The Neet Ug Medical And Dental Admission/counseling Board, 2019, And The Principal And Controller Sms Medical College And Attached Hospitals.
2. The Rajasthan University Of Health Sciences, Sector-18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur-302033.
3. The State Of Rajasthan, Through The Principal Secretary, Department Of Medical Health And Sciences, Secretariat, Jaipur.
4. The Government Medical College, Pali, Through Its Principal.
----Respondents For Petitioner(s) : Mr. Manoj Bhandari For Respondent(s) : Mr. Kailash Choudhary JUSTICE DINESH MEHTA Order 16/08/2019 Issue notice. Issue notice of stay application also.
Mr. Kailash Choudhary, learned counsel accept notice on behalf of the respondents No.1, 3 & 4 and Mr. Hemant Jain, learned counsel accept notice on behalf of the respondent No.2.
Mr. Choudhary, informs that by way of order dated 09.08.2019, the petitioner's admission to medical college, Pali has been cancelled.
(Downloaded on 28/08/2019 at 11:00:16 PM)(2 of 2) [CW-12134/2019] Mr. Manoj Bhandari, learned counsel for the petitioner maintaining that till filing of the writ petition (13.08.2019), the petitioner has not received any such communication, however prays for three days' time to lay appropriate challenge to the order dated 09.08.2019.
List on 21.08.2019.
Meanwhile, the seat allegedly accruing, as a result of counselling of admission shall not be filled till the next date.
(DINESH MEHTA),J 277-Ramesh/-
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