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State of Bihar - Section

Section 8 in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963

8. Central Examination Committee.

- The examination will be conducted under the instructions of the Central Examination Committee and will be held at Patna and other centres as may be fixed by the Central Examination Committee, half-yearly on such dates as may from time to time be notified by the State Government in the Bihar Gazette.