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[Cites 0, Cited by 0] [Section 292] [Entire Act]

Bengal Presidency - Subsection

Section 292(b) in Police Regulations, Bengal , 1943

(b)With the assistance of military officers, immediate and full enquiry among the soldiers shall be made in such cases. The military authorities are under the absolute obligation of giving immediate information to the civil authorities and of assisting them in the investigation. Magistrates of districts should also co-operate with the regimental officers in conducting investigations in these cases.