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Madhya Pradesh High Court

Sobran Singh Yadav vs The State Of Madhya Pradesh on 14 June, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2053 of 2019 (SOBRAN SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-06-2023 List along with Criminal Appeal No.925 of 2016.



                               (ROHIT ARYA)                                  (SANJEEV S KALGAONKAR)
                                  JUDGE                                               JUDGE

                          pd




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Signed by: PAWAN
DHARKAR
Signing time: 6/14/2023
8:13:40 PM