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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(4)(c) in University of Heatlh Sciences, Karnal Act, 2016

(c)the degrees, diplomas, certificates and other academic distinctions to be awarded by University, the qualifications for the same, and the procedure to be adopted for granting and obtaining of the same;